Pintu vs State Of U.P.
2016 Latest Caselaw 5008 ALL

Citation : 2016 Latest Caselaw 5008 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Pintu vs State Of U.P. on 8 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25520 of 2016
 

 
Applicant :- Pintu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Madan Lal Rai
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

This is a second bail application filed on behalf of the applicant.

Let the case be listed alongwith the previous record before the appropriate Bench.

Order Date :- 8.8.2016

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