Gaurav vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 5007 ALL

Citation : 2016 Latest Caselaw 5007 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Gaurav vs State Of U.P. And 2 Ors. on 8 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35064 of 2016
 

 
Petitioner :- Gaurav
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Vishnu Kumar,Sandeep Kumar Rai
 
Counsel for Respondent :- C.S.C.,Nagendra Nath Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Vishnu Kumar, learned counsel for the petitioner.

Order Date :- 8.8.2016

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