Citation : 2016 Latest Caselaw 5005 ALL
Judgement Date : 8 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 196 of 2015 Applicant :- Deepak Tiwari Opposite Party :- State Of U.P. And Another Counsel for Applicant :- B.K. Tripathi Counsel for Opposite Party :- Govt.Advocate,H C P Yadav,Rajiv Shukla Hon'ble Pratyush Kumar,J.
As prayed, list after two weeks.
Order Date :- 8.8.2016
G.S
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