Rakesh Sharma vs State Of U.P. And Another
2016 Latest Caselaw 4998 ALL

Citation : 2016 Latest Caselaw 4998 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Rakesh Sharma vs State Of U.P. And Another on 8 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 527 of 2015
 

 
Applicant :- Rakesh Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- Govt.Advocate,P.K.Rao
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicant prays for and is granted two week's time to file rejoinder affidavit.

List on 26.8.2018.

Order Date :- 8.8.2016

G.S

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