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Vinod Yadav vs State Of U.P. And Another
2016 Latest Caselaw 4994 ALL

Citation : 2016 Latest Caselaw 4994 ALL
Judgement Date : 8 August, 2016

Allahabad High Court
Vinod Yadav vs State Of U.P. And Another on 8 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 437 of 2015
 

 
Applicant :- Vinod Yadav
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- A.K. Malviya
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicant prays for and is granted  one week's time to take step in pursuance of the Court's order dated  20.7.2016.

Steps be taken within a week.

The office is directed to issue fresh notice to opposite party No. 2 on the correct address.

Order Date :- 8.8.2016

G.S

 

 

 
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