Citation : 2016 Latest Caselaw 4989 ALL
Judgement Date : 8 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25519 of 2016 Applicant :- Smt Kushma Devi Opposite Party :- State Of U.P. Counsel for Applicant :- R.B. Singh Counsel for Opposite Party :- G.A. Hon'ble Naheed Ara Moonis,J.
At the request of learned counsel for the applicant, put up this case on 11.8.2016 as unlisted before appropriate Bench.
Order Date :- 8.8.2016
RU
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