Mubarak vs State Of U.P.
2016 Latest Caselaw 4987 ALL

Citation : 2016 Latest Caselaw 4987 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Mubarak vs State Of U.P. on 8 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25518 of 2016
 

 
Applicant :- Mubarak
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anupam Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.

Let the case be listed after expiry of the aforesaid period before the appropriate Bench.

Order Date :- 8.8.2016

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