Subhash Chandra vs State Of U.P.
2016 Latest Caselaw 4983 ALL

Citation : 2016 Latest Caselaw 4983 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Subhash Chandra vs State Of U.P. on 8 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25488 of 2016
 

 
Applicant :- Subhash Chandra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pravendra Kumar Chauhan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is granted three weeks time to file counter affidavit.

Let the case be listed in the week commencing 5.9.2016 before the appropriate Bench.

Order Date :- 8.8.2016

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