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Malti Devi vs State Of U.P. And 5 Others
2016 Latest Caselaw 4981 ALL

Citation : 2016 Latest Caselaw 4981 ALL
Judgement Date : 8 August, 2016

Allahabad High Court
Malti Devi vs State Of U.P. And 5 Others on 8 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 56 of 2016
 

 
Applicant :- Malti Devi
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- Arun Kumar Bhatt
 
Counsel for Opposite Party :- G.A.,Pankaj Kumar Mishra,Ram Ashish Pandey
 

 
Hon'ble Pratyush Kumar,J.

Rejoinder affidavit filed today in the Court is taken on record.

List has been revised. No one is present from the side of opposite party No.2.

Learned counsel for the applicant  states that  he has received the copy of the counter affidavit but it is not on record.

The office is directed to trance out the counter affidavit and place it on record.

List on 23.8.2016.

Order Date :- 8.8.2016

G.S

 

 

 
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