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Devendra Singh vs State Of U.P. And 5 Ors.
2016 Latest Caselaw 4980 ALL

Citation : 2016 Latest Caselaw 4980 ALL
Judgement Date : 8 August, 2016

Allahabad High Court
Devendra Singh vs State Of U.P. And 5 Ors. on 8 August, 2016
Bench: Arun Tandon, Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 966 of 2015
 

 
Appellant :- Devendra Singh
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Appellant :- Yogesh Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yashwant Varma,J.

Order on the correction application No. 199284 of 2016:-

The correction application is allowed.

The following corrections are made in the order dated 7 January 2016.

(i). The words 'the Manager' occurring in the 12th line of page 2 of the order shall stand deleted and substituted by the words ' one Rajendra''.

(ii). The words 'the Manager of the College' occurring in the second para of page 4 of the order shall stand deleted and substituted by the word 'Rajendra''.

(iii). The date '15 March 1990' occurring in the second line from bottom of page No.4 of the order shall be treated to be read as '15 May 1990'.

This order shall be treated as part of the order dated 7 January 2016 and a certified copy of this order shall be issued along with a copy of the order dated 7 January 2016.

Order Date :- 8.8.2016

nethra

 

 

 
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