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Bharat Petroleum Corp. Ltd. And ... vs M/S Shanti Gas Service
2016 Latest Caselaw 4978 ALL

Citation : 2016 Latest Caselaw 4978 ALL
Judgement Date : 8 August, 2016

Allahabad High Court
Bharat Petroleum Corp. Ltd. And ... vs M/S Shanti Gas Service on 8 August, 2016
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1757 of 2016
 

 
Appellant :- Bharat Petroleum Corp. Ltd. And Another
 
Respondent :- M/S Shanti Gas Service
 
Counsel for Appellant :- Vikas Budhwar
 
Counsel for Respondent :- Ghanshyam Das Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard Shri Vikas Budhwar, learned counsel for the appellant and Shri Zafar Naiyar, learned counsel for the opposite party.

Judgement reserved.

Order Date :- 8.8.2016

LN Tripathi

 

 

 
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