Anang Pal vs State Of U.P. & Others
2016 Latest Caselaw 4971 ALL

Citation : 2016 Latest Caselaw 4971 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Anang Pal vs State Of U.P. & Others on 8 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9906 of 1998
 

 
Petitioner :- Anang Pal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary affidavit is taken on record.

Learned Standing Counsel prays for and is granted three weeks time to file reply.

List thereafter.

Order Date :- 8.8.2016

Download the LatestLaws.com Mobile App