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Mawasi Lal And 8 Others vs State Of U.P.Thru.Its Secy. And 5 ...
2016 Latest Caselaw 4970 ALL

Citation : 2016 Latest Caselaw 4970 ALL
Judgement Date : 8 August, 2016

Allahabad High Court
Mawasi Lal And 8 Others vs State Of U.P.Thru.Its Secy. And 5 ... on 8 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32389 of 2016
 

 
Petitioner :- Mawasi Lal And 8 Others
 
Respondent :- State Of U.P.Thru.Its Secy. And 5 Others
 
Counsel for Petitioner :- Chandra Bhushan Yadav,Santosh Kumar Verma
 
Counsel for Respondent :- C.S.C.,Mangla Prasad Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Chandra Bhushan Yadav, learned counsel for the petitioner.

Order Date :- 8.8.2016

AU

 

 

 
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