Hcp 30 Ap Kamlesh Yadav vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 4968 ALL

Citation : 2016 Latest Caselaw 4968 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Hcp 30 Ap Kamlesh Yadav vs State Of U.P. And 4 Ors. on 8 August, 2016

Bench: Krishna Murari, Prashant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 424 of 2016
 

 
Appellant :- Hcp 30 Ap Kamlesh Yadav
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Appellant :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Krishna Murari,J.

Hon'ble Prashant Kumar,J.

Counter affidavit filed on behalf of respondents is taken on record.

Learned counsel for the petitioner prays for and is allowed a week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 8.8.2016

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