Moti Singh Sikarwar And 2 Others vs State Of U.P. And Anr.
2016 Latest Caselaw 4966 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL REVISION No. - 2654 of 2013
 

 
Revisionist :- Moti Singh Sikarwar And 2 Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Dahrmendra Singhal
 
Counsel for Opposite Party :- Govt. Advocate,Bhuvnesh Kr. Singh
 
Hon'ble Prabhat Chandra Tripathi, J.

List has been revised.

Sri Amit Kumar, holding brief of Sri Dahrmendra Singhal, learned counsel for the revisionists and Sri Bhuvnesh Kumar Singh, counsel for opposite party no. 2 are present.

Sri K. D. Tripathi, counsel for the revisionist is also present in connected Criminal Application U/s 482 No. 22277 of 2007.

Counsel for the revisionists - Sri Amit Kumar, requests that in this case his senior advocate Sri Dahrmendra Singhal will argue the case and prayed to pass over the case today.

As prayed by learned counsel for the revisionists, the case is passed over for the day.

As this case is expedited by Hon'ble Supreme Court, list peremptorily in the next cause list.

Order Date :- 08.08.2016.

Vinod.