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Kalpa Dev Yadav vs The State Of U.P. And Others
2016 Latest Caselaw 4959 ALL

Citation : 2016 Latest Caselaw 4959 ALL
Judgement Date : 8 August, 2016

Allahabad High Court
Kalpa Dev Yadav vs The State Of U.P. And Others on 8 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4523 of 1997
 

 
Petitioner :- Kalpa Dev Yadav
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- S.C. Dubey,Brij Raj Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned.

List again.

Order Date :- 8.8.2016

AU

 

 

 
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