Pravesh Kumar vs State Of U.P.
2016 Latest Caselaw 4958 ALL

Citation : 2016 Latest Caselaw 4958 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Pravesh Kumar vs State Of U.P. on 8 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25514 of 2016
 

 
Applicant :- Pravesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Tripathi B.G. Bhai
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant prays for and is granted two weeks time to file supplementary affidavit.

Let the case be listed in the week commencing 29.8.2016 before the appropriate Bench.

Order Date :- 8.8.2016

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