Vedram vs State Of U.P.
2016 Latest Caselaw 4956 ALL

Citation : 2016 Latest Caselaw 4956 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Vedram vs State Of U.P. on 8 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25516 of 2016
 

 
Applicant :- Vedram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anupam Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Jitendra Kumar Yadav, Advocate, has put in appearance on behalf of the complainant which is taken on record.

Put this case on 11.8.2016 as unlisted before appropriate Bench.

Order Date :- 8.8.2016

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