Citation : 2016 Latest Caselaw 4950 ALL
Judgement Date : 8 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 51 of 2016 Applicant :- Har Dayal Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Sudamaji Shandilya,Manish Pandey Counsel for Opposite Party :- G.A.,Ajendra Kumar Hon'ble Pratyush Kumar,J.
This case is passed over for the day on the ground of illness of Sri Sudamaji Shandilya,learned counsel for the applicant.
List in the next cause list.
Order Date :- 8.8.2016
G.S
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