M/S Rashtriya Vikash Ltd. vs U.O.I.
2016 Latest Caselaw 4943 ALL

Citation : 2016 Latest Caselaw 4943 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

M/S Rashtriya Vikash Ltd. vs U.O.I. on 5 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4573 of 1990
 

 
Applicant :- M/S Rashtriya Vikash Ltd.
 
Opposite Party :- U.O.I.
 
Counsel for Applicant :- V.K.Upadhaya,Hanuman Upadhyay
 
Counsel for Opposite Party :- S.P.Malviya,AGA,Ashok Kumar,Govind Krishna,Sharad Malviya,Subhash Chandra
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant the case is passed over for the day.

Let the case be listed again in the next cause list.

Order Date :- 5.8.2016

Download the LatestLaws.com Mobile App