Citation : 2016 Latest Caselaw 4824 ALL
Judgement Date : 3 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8727 of 2015 Applicant :- Shailendra Jain Opposite Party :- C.B.I. Counsel for Applicant :- Aditya Prasad Mishra,J.P.Singh,S.P. Singh Gahlot Counsel for Opposite Party :- Anurag Khanna,Aga & Asgi,N.I. Jafri Hon'ble Pratyush Kumar,J.
As prayed, list on 11.8.2016, peremptorily.
Order Date :- 3.8.2016
G.S
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