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Naveen Kumar Verma vs C.B.I.
2016 Latest Caselaw 4823 ALL

Citation : 2016 Latest Caselaw 4823 ALL
Judgement Date : 3 August, 2016

Allahabad High Court
Naveen Kumar Verma vs C.B.I. on 3 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8104 of 2015
 

 
Applicant :- Naveen Kumar Verma
 
Opposite Party :- C.B.I.
 
Counsel for Applicant :- Vivek Saran,Gaurav Kakkar
 
Counsel for Opposite Party :- Anurag Khanna,Gyan Prakash,N.I.Jafri
 

 
Hon'ble Pratyush Kumar,J.

Sri Amit Mishra, learned counsel for C.B.I prays for and is granted short adjournment  to get file the instant bail application. 

List on 11.8.2016, peremptorily.

Order Date :- 3.8.2016

G.S

 

 

 
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