Mohd. Shakran vs Smt. Nazia Khan @ Khatun & Another
2016 Latest Caselaw 4821 ALL

Citation : 2016 Latest Caselaw 4821 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Mohd. Shakran vs Smt. Nazia Khan @ Khatun & Another on 3 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 613 of 2015
 

 
Applicant :- Mohd. Shakran
 
Opposite Party :- Smt. Nazia Khan @ Khatun & Another
 
Counsel for Applicant :- Shyam Narayan Verma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

Order Date :- 3.8.2016

G.S

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