Ram Prakash vs State Of U.P. And 29 Others
2016 Latest Caselaw 4819 ALL

Citation : 2016 Latest Caselaw 4819 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Ram Prakash vs State Of U.P. And 29 Others on 3 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 66 of 2016
 

 
Applicant :- Ram Prakash
 
Opposite Party :- State Of U.P. And 29 Others
 
Counsel for Applicant :- Sanjay Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of parties.

List in the next cause list.

Order Date :- 3.8.2016

G.S

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