Citation : 2016 Latest Caselaw 4811 ALL
Judgement Date : 3 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12032 of 2015 Applicant :- Mukesh Kumar Sinha Opposite Party :- C.B.I. Counsel for Applicant :- Nitin Gupta,I.M. Khan,Sudhir Mehrotra Counsel for Opposite Party :- Anurag Khanna,Gyan Prakash,N.I.Jafri Hon'ble Pratyush Kumar,J.
As prayed, list on 12.8.2016.
Order Date :- 3.8.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!