Nafees And 4 Others vs State Of U.P. And Another
2016 Latest Caselaw 4810 ALL

Citation : 2016 Latest Caselaw 4810 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Nafees And 4 Others vs State Of U.P. And Another on 3 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 482 No. - 22089 of 2016
 

 
Applicant :- Nafees And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sanjay Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

Learned counsel for the applicants submitted that he is not pressing this petition, the same be dismissed as not pressed.

Petition is dismissed with liberty to file afresh.

Order Date :- 03.08.2016.

Vinod.

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