Balmukund vs State Of U.P. And Another
2016 Latest Caselaw 4807 ALL

Citation : 2016 Latest Caselaw 4807 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Balmukund vs State Of U.P. And Another on 3 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 548 of 2015
 

 
Applicant :- Balmukund
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- G.S. Chauhan
 
Counsel for Opposite Party :- Govt.Advocate,Ashish Pandey
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of parties.

List in the next cause list.

Order Date :- 3.8.2016

G.S

Download the LatestLaws.com Mobile App