Dr. Kuldeep Kaushik vs State Of U.P. And Another
2016 Latest Caselaw 4806 ALL

Citation : 2016 Latest Caselaw 4806 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Dr. Kuldeep Kaushik vs State Of U.P. And Another on 3 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 482 No. - 22243 of 2016
 

 
Applicant :- Dr. Kuldeep Kaushik
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

Put up on Friday i.e. 05.08.2016.

Order Date :- 03.08.2016.

Vinod.

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