Kanhaiya Lal (Gautam) Advocate vs State Of U.P. And 2 Others
2016 Latest Caselaw 4781 ALL

Citation : 2016 Latest Caselaw 4781 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Kanhaiya Lal (Gautam) Advocate vs State Of U.P. And 2 Others on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 22667 of 2016
 

 
Applicant :- Kanhaiya Lal (Gautam) Advocate
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Kanhaiya Lal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant put up this case tomorrow i.e. on 3.8.2016 to enable him to file proper affidavit.

Order Date :- 2.8.2016

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Kanhaiya Lal (Gautam) Advocate vs State Of U.P. And 2 Others
2016 Latest Caselaw 4781 ALL

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Kanhaiya Lal (Gautam) Advocate vs State Of U.P. And 2 Others2016 Latest Caselaw 4781 ALL

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Kanhaiya Lal (Gautam) Advocate vs State Of U.P. And 2 Others
2016 Latest Caselaw 4781 ALL