Citation : 2016 Latest Caselaw 4778 ALL
Judgement Date : 2 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 32658 of 2016 Petitioner :- Brahm Swaroop Sharma And 10 Others Respondent :- State Of U.P.Thru.Prin.Secy. And 15 Others Counsel for Petitioner :- Krishna Mohan Misra,H.R.Mishra Counsel for Respondent :- C.S.C.,Shiv Nath Singh Hon'ble Pradeep Kumar Singh Baghel,J.
As prayed by the learned Additional Advocate General that this petition be heard along with the petitions wherein 14th Amendment has been challenged.
Put up this case on 05.08.2016 in the additional cause list along with record of Writ Petition No.65273 of 2015 and other connected writ petitions.
Order Date :- 2.8.2016
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