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Pramod Kumar Pathak @ Bablu & 2 ... vs State Of U.P.
2016 Latest Caselaw 4772 ALL

Citation : 2016 Latest Caselaw 4772 ALL
Judgement Date : 2 August, 2016

Allahabad High Court
Pramod Kumar Pathak @ Bablu & 2 ... vs State Of U.P. on 2 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3729 of 2016
 

 
Appellant :- Pramod Kumar Pathak @ Bablu & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anand Kumar,Pavan Kishore
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

The case has been taken up in the revised call. No one has appeared on behalf of the appellant to address the Court.

Let the matter be placed before appropriate Bench as unlisted 9.8.2016.   

Order Date :- 2.8.2016

RU

 

 

 
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