Roshan vs State Of U.P.
2016 Latest Caselaw 4761 ALL

Citation : 2016 Latest Caselaw 4761 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Roshan vs State Of U.P. on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3690 of 2016
 

 
Appellant :- Roshan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vibhav Dutt Ojha,Vishnu Dutt Ojha
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Admit and connect with Criminal Appeal No.3298 of 2016.

Since the record has already been summoned in the connected appeal, let the matter be listed alongwith connected appeal on the date fixed before the appropriate Bench.

Order Date :- 2.8.2016

Download the LatestLaws.com Mobile App