Kamlesh vs State Of U.P.
2016 Latest Caselaw 4760 ALL

Citation : 2016 Latest Caselaw 4760 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Kamlesh vs State Of U.P. on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3689 of 2016
 

 
Appellant :- Kamlesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjeev Kumar Khare
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Admit.

Summon the lower court record.

List this case after receipt of the lower court record for consideration of prayer for bail before appropriate Bench.

In the meantime learned A.G.A. shall file written objections under first proviso to Section 389 Cr.P.C.

Order Date :- 2.8.2016

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