Ram Bharose & 2 Others vs State Of U.P.
2016 Latest Caselaw 4755 ALL

Citation : 2016 Latest Caselaw 4755 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Ram Bharose & 2 Others vs State Of U.P. on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3329 of 2016
 

 
Appellant :- Ram Bharose & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Siya Ram Verma,Deepak Kumar Verma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the appellants the case is adjourned.

Let the matter be placed as unlisted on 8.8.2016 before the appropriate Bench.

Order Date :- 2.8.2016

Download the LatestLaws.com Mobile App