Shalendra Kumar Gupta vs State Of U.P.
2016 Latest Caselaw 4750 ALL

Citation : 2016 Latest Caselaw 4750 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Shalendra Kumar Gupta vs State Of U.P. on 2 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 3977 of 2008
 

 
Appellant :- Shalendra Kumar Gupta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.K. Tripathi
 
Counsel for Respondent :- Govt.Advocate
 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list.

Order Date :- 02.08.2016

Vinod.

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