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Prof. Onkar Singh & Another vs State Of U.P.
2016 Latest Caselaw 4725 ALL

Citation : 2016 Latest Caselaw 4725 ALL
Judgement Date : 1 August, 2016

Allahabad High Court
Prof. Onkar Singh & Another vs State Of U.P. on 1 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4317 of 1998
 

 
Applicant :- Prof. Onkar Singh & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Naqvi,Arun Prakash,Rahul Chaturvedi
 
Counsel for Opposite Party :- AGA,Dinesh Pathak,S.D. Pathak
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel appearing on behalf of the applicants has submitted that the applicant no.2 P.N. Pathak is no more alive. He is not able to seek instructions about the applicant no.1 hence the case may be adjourned to seek instructions.

The Chief Judicial Magistrate, Varanasi, is directed to verify the death of the applicant no.2 P.N. Pathak..

Let the case be listed in the week commencing 5.9.2016. 

Office is directed to communicate this order to the Chief Judicial Magistrate, Varanasi to hold an enquiry about the applicant no.2 P.N. Pathak whether he  is surviving or not. 

Order Date :- 1.8.2016

RU

 

 

 
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