Smt. Priya Rani Bhatt vs State Of U.P. And 2 Others
2016 Latest Caselaw 4716 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 8356 of 2016
 

 
Petitioner :- Smt. Priya Rani Bhatt
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vishwa Ratna Dwivedi
 
Counsel for Respondent :- G.A.
 
Hon'ble Abhai Kumar, J.

Learned counsel for the petitioner is present.

None is present on behalf of respondent no. 3.

Compliance report from the Chief Judicial Magistrate, District Bheelwara, (Rajasthan), is also not received although notices by FAX were sent to the Chief Judicial Magistrate, Bheelwara. A copy was also sent to the District & Sessions Judge, Bheelwara, (Rajasthan).

Let notice be issued again to the Chief Judicial Magistrate, Bheelwara with a copy to the District & Sessions Judge, Bheelwala. 

A copy of the order be also sent through the Registry of this Court to the Registry of Rajasthan High Court, with a request that a direction be issued to the Chief Judicial Magistrate, Bheelwara, to comply with the order of this Court.

List on 12th September, 2016.

Order Date :- 01.08.2016.

Vinod.