Mahendra Yadav vs State Of U.P. & Others
2016 Latest Caselaw 4712 ALL

Citation : 2016 Latest Caselaw 4712 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Mahendra Yadav vs State Of U.P. & Others on 1 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 36170 of 1998
 

 
Petitioner :- Mahendra Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Somesh Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Somesh Khare, learned counsel for the petitioner.

Order Date :- 1.8.2016

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