Vineet Kumar vs State Of U.P. And 4 Others
2016 Latest Caselaw 4711 ALL

Citation : 2016 Latest Caselaw 4711 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Vineet Kumar vs State Of U.P. And 4 Others on 1 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4929 of 2016
 

 
Petitioner :- Vineet Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sanjay Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Sanjay Kumar Rai, learned counsel for the petition.

Order Date :- 1.8.2016

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