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Durga Misra And 7 Others vs State Of U.P. And 6 Others
2016 Latest Caselaw 4710 ALL

Citation : 2016 Latest Caselaw 4710 ALL
Judgement Date : 1 August, 2016

Allahabad High Court
Durga Misra And 7 Others vs State Of U.P. And 6 Others on 1 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22629 of 2016
 

 
Petitioner :- Durga Misra And 7 Others
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Dinesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, three weeks further time is granted to file counter affidavit.

List after expiry of the said period.

Order Date :- 1.8.2016

AU

 

 

 
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