C/M, Janta Purva Madhyamik ... vs District Basic Education Officer ...
2016 Latest Caselaw 4709 ALL

Citation : 2016 Latest Caselaw 4709 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

C/M, Janta Purva Madhyamik ... vs District Basic Education Officer ... on 1 August, 2016

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 35125 of 2016
 

 
Petitioner :- C/M, Janta Purva Madhyamik Vidyalaya And Anr.
 
Respondent :- District Basic Education Officer And 2 Ors.
 
Counsel for Petitioner :- Indra Raj Singh,Adarsh Singh
 
Counsel for Respondent :- C.S.C.,Syed Nadeem Ahmad
 

 
Hon'ble Manoj Misra,J.

Sri Syed Nadeem Ahmad, who has appeared on behalf of the respondent no.1, has produced before the Court copy of an order dated 19.07.2016 which discloses that the request of the petitioner management has been rejected. The order dated 19.07.2016 has not been challenged in the writ petition.

The learned counsel for the petitioners, accordingly, prays to withdraw this writ petition with liberty to file a fresh writ petition challenging the subsequent order dated 19.07.2016.

In view of the above, the writ petition is dismissed as withdrawn with liberty as prayed for.

Order Date :- 1.8.2016

AKShukla/-

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C/M, Janta Purva Madhyamik ... vs District Basic Education Officer ...
2016 Latest Caselaw 4709 ALL

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C/M, Janta Purva Madhyamik ... vs District Basic Education Officer ...2016 Latest Caselaw 4709 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M, Janta Purva Madhyamik ... vs District Basic Education Officer ...
2016 Latest Caselaw 4709 ALL