Sunil Jaiswal vs Veer Pal Singh And Another
2016 Latest Caselaw 4701 ALL

Citation : 2016 Latest Caselaw 4701 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Sunil Jaiswal vs Veer Pal Singh And Another on 1 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 597 of 1996
 

 
Applicant :- Sunil Jaiswal
 
Opposite Party :- Veer Pal Singh And Another
 
Counsel for Applicant :- D.V. Jaiswal
 
Counsel for Opposite Party :- Govt. Advocate,A.K.Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, let the case be listed peremptorily in the next cause list.

Order Date :- 1.8.2016

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