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Sheo Nath Singh Yadav & Others vs State Of U.P. & Another
2016 Latest Caselaw 4699 ALL

Citation : 2016 Latest Caselaw 4699 ALL
Judgement Date : 1 August, 2016

Allahabad High Court
Sheo Nath Singh Yadav & Others vs State Of U.P. & Another on 1 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6559 of 1997
 

 
Applicant :- Sheo Nath Singh Yadav & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- L.M.Singh
 
Counsel for Opposite Party :- Govt. Advocate,D.V.Jaiswal,M.C.Kandpal,R.J.Singh
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the respondent, let the case be listed peremptorily in the next cause list.

Order Date :- 1.8.2016

RU

 

 

 
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