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Mohd. Aslam Azhar Khan @ Mohd. ... vs State Of U.P. & Others
2016 Latest Caselaw 4698 ALL

Citation : 2016 Latest Caselaw 4698 ALL
Judgement Date : 1 August, 2016

Allahabad High Court
Mohd. Aslam Azhar Khan @ Mohd. ... vs State Of U.P. & Others on 1 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5451 of 2000
 

 
Applicant :- Mohd. Aslam Azhar Khan @ Mohd. Aslam Atahar Khan
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- R.R.Shukla,H.N.Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant informs this Court that the complainant respondent no.3 Mohd. Athar Khan has died on 17.6.2012.

In view of the aforesaid facts and circumstances, the applicant is directed to substitute the legal heirs of the respondent no.3 within three weeks.

Let the case be listed after three weeks. 

Order Date :- 1.8.2016

RU

 

 

 
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