Sundar Lal Jain & Another vs State Of U.P. & Another
2016 Latest Caselaw 4694 ALL

Citation : 2016 Latest Caselaw 4694 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Sundar Lal Jain & Another vs State Of U.P. & Another on 1 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2060 of 1999
 

 
Applicant :- Sundar Lal Jain & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Syed Farman Ahmad Naqvi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is adjourned for the day on account of illness slip of Shri Syed Farman Ahmad Naqvi, learned counsel for the applicants.

Let the case be listed peremptorily in the next cause list.

Order Date :- 1.8.2016

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