Aneet Dullat & Others vs State Of U.P. & Another
2016 Latest Caselaw 4690 ALL

Citation : 2016 Latest Caselaw 4690 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Aneet Dullat & Others vs State Of U.P. & Another on 1 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1118 of 1999
 

 
Applicant :- Aneet Dullat & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.K.Jaiswal,A.K. Gaur,Harindra Prasad
 
Counsel for Opposite Party :- Govt.Advocate,K.D. Tiwari
 

 
Hon'ble Naheed Ara Moonis,J.

The case is adjourned for the day on account of illness slip of Shri Harindra Prasad, learned counsel for the applicants.

Let the case be listed peremptorily in the next cause list.

Order Date :- 1.8.2016

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