Citation : 2016 Latest Caselaw 2103 ALL
Judgement Date : 29 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 496 of 2014 Appellant :- Chhatanki (Deceased) And 5 Ors. Respondent :- Surya Bali And 8 Ors. Counsel for Appellant :- Ramesh Chandra Tiwari Hon'ble Pramod Kumar Srivastava,J.
Notice on behalf of respondent no. 6, Munni Lal has been returned unserved.
Issue fresh notice. Steps within two weeks by both ways.
List after service of notice.
Order Date :- 29.4.2016
Sanjeev
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