Babu Lal Yadav And 4 Ors. vs Durgesh And 2 Ors.
2016 Latest Caselaw 2098 ALL

Citation : 2016 Latest Caselaw 2098 ALL
Judgement Date : 29 April, 2016

Allahabad High Court

Babu Lal Yadav And 4 Ors. vs Durgesh And 2 Ors. on 29 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 141 of 2016
 

 
Appellant :- Babu Lal Yadav And 4 Ors.
 
Respondent :- Durgesh And 2 Ors.
 
Counsel for Appellant :- Anil Kumar Srivastava,Jai Prakash Singh
 
Counsel for Respondent :- Yogesh Kumar Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the respondents.

Put up this case on 20th July, 2016 as fresh.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 29.4.2016

Sanjeev

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