Hazi Mohd. Salim Mansoori vs State Of U.P.
2016 Latest Caselaw 2097 ALL

Citation : 2016 Latest Caselaw 2097 ALL
Judgement Date : 29 April, 2016

Allahabad High Court

Hazi Mohd. Salim Mansoori vs State Of U.P. on 29 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1920 of 1997
 

 
Applicant :- Hazi Mohd. Salim Mansoori
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.P. Rai,Y.S.Saxena
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Y.S.Saxena, learned counsel for the applicant.

Let the case be listed in the next cause list.

Order Date :- 29.4.2016

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