Vijay Kumar vs A.C.J.M. & Another
2016 Latest Caselaw 2094 ALL

Citation : 2016 Latest Caselaw 2094 ALL
Judgement Date : 29 April, 2016

Allahabad High Court

Vijay Kumar vs A.C.J.M. & Another on 29 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6753 of 2000
 

 
Applicant :- Vijay Kumar
 
Opposite Party :- A.C.J.M. & Another
 
Counsel for Applicant :- H.K. Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Virendra Kumar
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri H.K. Sharma, learned counsel for the applicant.

Let the case be listed in the next cause list.

Order Date :- 29.4.2016

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